Babu Lal Soni vs State
2021 Latest Caselaw 18821 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 247/2020

Babu Lal Soni S/o Prem Raj Soni, Aged About 41 Years, Plot No. 160, B Laxmi Nagar, Paota, Jodhpur.

----Petitioner Versus

1. State, Through P.p.

2. Colonel Bhuvneshwar Bareth S/o Narayan Singh Bareth, 117, Kanishka Resort, Near D.p.s. Circle, Pal By Pass Road, Jodhpur.

----Respondents

For Petitioner(s) : Mr. R.S. Mankad For Respondent(s) : Mr. S.K. Bhati, PP

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

10/12/2021

IA No. 01/2021:

The petitioner has moved the present application inter alia

seeking extension of interim order by indicating that

notwithstanding the interim order dated 29.01.2020 passed by

this Court, the trial Court is proceeding with the matter in light of

judgment dated 28.03.2018 of Hon'ble Supreme Court in the case

of Asian Resurfacing of Road Pvt. Ltd. & Anr. V/s CBI.

For the reasons stated in the application, the same is

allowed.

The interim order dated 29.01.2020 passed by this Court is

extended till vacated or modified.

(VINIT KUMAR MATHUR),J

110-praveen/-

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