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Krishna Kanwar And Ors vs Bajaj Allianze General Ins. Co. ...
2021 Latest Caselaw 18793 Raj

Citation : 2021 Latest Caselaw 18793 Raj
Judgement Date : 9 December, 2021

Rajasthan High Court - Jodhpur
Krishna Kanwar And Ors vs Bajaj Allianze General Ins. Co. ... on 9 December, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 1637/2016

Krishna Kanwar And Ors.

----Appellant Versus Bajaj Allianze General Ins. Co. And Ors.

----Respondent

For Appellant(s) : Awar Dan Ujjwal For Respondent(s) : Mr. Devendra Kumar

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

09/12/2021

At the request of learned counsel for the appellants, service

upon the respondent No.2 is dispensed with at the risk of the

appellants. Service upon the other respondents deemed to be

completed.

Office to proceed.

List along with SBCMA No.2482/2016.

(VIJAY BISHNOI),J

Surabhii/76-

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