Sanjeev vs State
2021 Latest Caselaw 18750 Raj

(1 of 2) [CRLMB-15556/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 15556/2021

Sanjeev S/o Kailash, Aged About 35 Years, R/o 11, Canal Road, 117, Behala Uttar 24 Pargana, Kolkata, West Bengal. (At Present Lodged In Sub Jail Nohar)

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Kulwant Singh. For Respondent(s) : Mr. Javed Gauri, P.P.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

09/12/2021

The present bail application has been filed under Section 439

Cr.P.C. The petitioner has been arrested in connection with F.I.R.

No.32/2019, Police Station Khuiyan, District Hanumangarh for the

offences punishable under Sections 420, 419 & 406 of IPC.

Learned counsel for the petitioner submits that the offences

alleged to have been committed by the petitioner are triable by

Magistrate. Challan of the case has already been presented. The

petitioner is in judicial custody and the trial of the case will take

sufficient long time. Therefore, the benefit of bail should be

granted to the accused-petitioner.

Learned Public Prosecutor has opposed the bail application.

I have considered the arguments advanced before me and

gone through the material available on record.

(2 of 2) [CRLMB-15556/2021]

Taking into account the facts and circumstances of the case,

without commenting on the merits of the case, this Court deems it

just and proper to release the petitioner on bail.

Accordingly, the bail application under Section 439 Cr.P.C. is

allowed and it is ordered that the accused-petitioner Sanjeev S/o

Kailash shall be enlarged on bail in F.I.R. No.32/2019, Police

Station Khuiyan, District Hanumangarh provided he furnishes a

personal bond in the sum of Rs.1,00,000/- with two sureties of

Rs.50,000/- each to the satisfaction of the learned trial Judge for

his appearance before the court concerned on all the dates of

hearing as and when called upon to do so.

(MANOJ KUMAR GARG),J

52-prashant/-

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