Guddi Devi vs State Of Rajasthan
2021 Latest Caselaw 18703 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Writ Petition No. 575/2021

Guddi Devi

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Rajendra Kumar Soni For Respondent(s) : Mr. Anil Joshi, GA-cum-AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

08/12/2021

Mr. Anil Joshi, learned GA-cum-AAG seeks some more time

to summon the latest report issued by the Medical Board with

regard to ailment of the petitioner's father. Mr. Joshi is also

directed to procure information regarding the family members of

the petitioner.

At the request of learned GA-cum-AAG, list the matter on

15th December, 2021.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

6-Arun/-

Powered by TCPDF (www.tcpdf.org)