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Pratap Ram vs State
2021 Latest Caselaw 18606 Raj

Citation : 2021 Latest Caselaw 18606 Raj
Judgement Date : 7 December, 2021

Rajasthan High Court - Jodhpur
Pratap Ram vs State on 7 December, 2021
Bench: Vijay Bishnoi, Anoop Kumar Dhand

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 752/2021

Pratap Ram

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Pradeep Shah For Respondent(s) : Mr. Arun Kumar, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

07/12/2021

List on 16th December, 2021, as prayed.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

58-Arun/-

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