Smt. Uma Devi vs Sitaram
2021 Latest Caselaw 18542 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 1885/2019

Smt. Uma Devi

----Appellant Versus Sitaram

----Respondent

For Appellant(s) : Mr. Manish Kumar Pitaliya For Respondent(s) : Mr. Aditya Singhi

HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

06/12/2021

At the request of counsel for the appellant, service of notice

of respondent No.1 is dispensed with.

(SUDESH BANSAL),J

89-Taruna/-

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