Sawai Singh vs State And Ors
2021 Latest Caselaw 18473 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6322/2006

Sawai Singh

----Petitioner Versus State And Ors.

----Respondent

For Petitioner(s) : Mr. Niranjan Joshi for Mr. R.S. Saluja For Respondent(s) : Mr. Girish Sankhla

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

03/12/2021 The application (IA No.01/2019) preferred on behalf of the

petitioner with a prayer for taking legal representative of the

petitioner on record on account of his death is considered and

allowed.

The legal representatives of the petitioner are ordered to be

taken on record. Amended cause title already filed be taken on

record.

List the matter in appropriate category.

(VIJAY BISHNOI),J

4-Arun/-

(D.B. SAW/1798/2011 has been filed in this matter. Please refer the same for further orders)

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