Sukh Lal Dhakar vs State Of Raj.And Ors
2021 Latest Caselaw 18468 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 5702/2015

Sukh Lal Dhakar

----Petitioner Versus State Of Raj.and Ors

----Respondents

For Petitioner(s) : Mr. Yashpal Khileree For Respondent(s) : Mr. Nishit Shah for Ms. Vandana Bhansali, Mr. Mahendra Vishnoi

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

03/12/2021

The applications (01/19, 01/20, 02/20 and 02/21)

preferred on behalf of the petitioner seeking early listing

of the writ petition are considered and disposed of.

List for admission on 8.12.2021.

(VIJAY BISHNOI),J

9-msrathore/-

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