Pintu vs State Of Rajasthan
2021 Latest Caselaw 18453 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 733/2021

1. Pintu S/o Mangi Lal, Aged About 30 Years, By Caste Sansi, R/o Sansi Colony, Panch Batti, Ratanada Police Station, Jodhpur, District Jodhpur (City East).

2. Prem S/o Mangi Lal, Aged About 27 Years, By Caste Sansi, R/o Sansi Colony, Panch Batti, Ratanada Police Station, Jodhpur, District Jodhpur (City East).

3. Raju S/o Bhika Ram, Aged About 25 Years, By Caste Sansi, R/o Sansi Colony, Panch Batti, Ratanada Police Station, Jodhpur, District Jodhpur (City East).

----Petitioners Versus

1. State Of Rajasthan, Through P.P.

2. Ramesh S/o Shri Kesa Ram, By Caste Sansi, R/o Sansi Basti, Panch Batti, Ratanada Police Station, Jodhpur, District Jodhpur (City East).

----Respondents

For Petitioner(s) : Mr. Lukesh Kumar Ramdhari For Respondent(s) : Mr. S.K. Bhati, PP assisted by Mr. Avinash Godara

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment

03/12/2021

Learned counsel for the petitioners submits that the present

misc. petition has become infructuous.

Accordingly, the present misc. petition is dismissed as having

become infructuous.

(VINIT KUMAR MATHUR),J

7-Shahenshah/-

Powered by TCPDF (www.tcpdf.org)