Ankush vs State Of Rajasthan
2021 Latest Caselaw 18412 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 6210/2021

1. Ankush S/o Shri Pawan Kumar Arora, Aged About 26 Years, R/o Ward No. 27, Ambedkar Colony, Hanumangarh Town, At Present R/o Babuta Sidh Colony, Hanumangarh (Rajasthan)

2. Vimla Devi W/o Shri Pawan Kumar Arora, Aged About 51 Years, R/o Ward No. 27, Ambedkar Colony, Hanumangarh Town, At Present R/o Babuta Sidh Colony, Hanumangarh (Rajasthan)

3. Pankaj S/o Shri Pawan Kumar Arora, Aged About 29 Years, R/o Ward No. 27, Ambedkar Colony, Hanumangarh Town, At Present R/o Babuta Sidh Colony, Hanumangarh (Rajasthan)

----Petitioners Versus

1. State Of Rajasthan, Through PP

2. Durga Prasad Rathi S/o Shri Kodamal, R/o Ward No. 25, Gali No. 10, New Abadi, Hanumangarh (Raj.)

----Respondents

For Petitioner(s) : Mr. Trilok Joshi For Respondent(s) : Mr. S.K. Bhati, PP assisted by Mr. Avinash Godara

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR Judgment

03/12/2021

Learned counsel for the petitioners submits that the present

misc. petition has become infructuous.

Accordingly, the present misc. petition is dismissed as having

become infructuous.

(VINIT KUMAR MATHUR),J

69-Shahenshah/-

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