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Jai Prakash Modi vs Uoi
2021 Latest Caselaw 18349 Raj

Citation : 2021 Latest Caselaw 18349 Raj
Judgement Date : 2 December, 2021

Rajasthan High Court - Jodhpur
Jai Prakash Modi vs Uoi on 2 December, 2021
Bench: Vinit Kumar Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 2591/2016

Jai Prakash Modi

----Petitioner Versus Uoi

----Respondent

For Petitioner(s) : Mr. Pallav Sharma For Respondent(s) : Dr. Sachin Acharya

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

02/12/2021

IA No. 1/2021 :-

The petitioner has moved the present application inter alia

seeking extension of interim order by indicating that

notwithstanding the interim order dated 19.09.2016 passed by

this Court, the trial Court is proceeding with the matter in light of

judgment dated 28.03.2018 of Hon'ble Supreme Court in the case

of Asian Resurfacing of Road Pvt. Ltd. & Anr. V/s CBI.

For the reasons stated in the application, the same is

allowed.

The interim order dated 19.09.2016 passed by this Court is

extended till vacated or modified.

(VINIT KUMAR MATHUR),J

123-Shahenshah/-

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