Kamla Shankar Joshi vs State And Ors
2021 Latest Caselaw 18345 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 3045/2003

Kamla Shankar Joshi

----Petitioner Versus State And Ors

----Respondent

For Petitioner(s) : Mr. Rakesh Arora For Respondent(s) : Mr. Deepak Jangid Mr. Hemant Choudhary

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

02/12/2021

After attempting to argue the matter on merits for quite

some time, learned counsel for the petitioner has submitted that

he does not want to press this writ petition, however, seeks liberty

for the petitioner to file appropriate representation before the

concerned authority for ventilating his grievances.

Accordingly, this writ petition is dismissed as not pressed

with the liberty sought for.

(VIJAY BISHNOI),J

6-mohit/-

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