Citation : 2021 Latest Caselaw 18325 Raj
Judgement Date : 2 December, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 11460/2019
Rajendra Soni S/o Kanhaiya Lal Soni, Aged About 43 Years, R/o At Present Working As Prabodhak Level-I Government Primary School, Rata Ral (Kelva) Post Koon, Tehsil Lasadiya, District Udaipur.
----Petitioner Versus
1. State Of Rajasthan, Through The Secretary, Panchayati Raj And Rural Development Department, Secretariat, Jaipur.
2. Additional Secretary, Department Of Education, Secretariat, Jaipur.
3. Director, Elementary Education, Bikaner.
4. District Education Officer (Head Office), Elementary Education, Udaipur.
5. Chief Executive Officer, Zila Parishad, Udaipur.
6. Chief Block Education Officer, Lasadiya, District Udaipur.
7. Panchayat Elementary Education Officer, Maanpuriyo Ka Guda, District Udaipur.
----Respondents
For Petitioner(s) : Mr. Anil Gupta for
Mr. Pritam Joshi
For Respondent(s) :
HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order
02/12/2021
Learned counsel for the petitioner has submitted that this
writ petition has rendered infructuous.
Hence, the same is dismissed as having become infructuous.
(VIJAY BISHNOI),J Surabhii/67-
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