Suresh vs State
2021 Latest Caselaw 18123 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 701/2020

Suresh S/o Shri Duli Chand, Aged 38 Years, By Caste Jat, R/o Surajgarh Dhani, Tan Barwas, Tehsil And District Charkhi Dadari (Haryana).

----Petitioner Versus State of Rajasthan, through P.P.

----Respondent

For Petitioner(s) : Mr. Sanjay Kumar Poonia For Respondent(s) : Mr. M.S. Bhati, PP

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment

01/12/2021

Learned counsel for the petitioner submits that he wants to

withdraw the present misc. petition.

Accordingly, the present misc. petition is dismissed as

withdrawn.

(VINIT KUMAR MATHUR),J

5-Shahenshah/-

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