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Aatmaram S/O Shri Hardev B/C ... vs State Of Rajasthan
2021 Latest Caselaw 4166 Raj/2

Citation : 2021 Latest Caselaw 4166 Raj/2
Judgement Date : 31 August, 2021

Rajasthan High Court
Aatmaram S/O Shri Hardev B/C ... vs State Of Rajasthan on 31 August, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Criminal Appeal No. 2763/2019

                                    Aatmaram S/o Shri Hardev
                                                                                                        ----Appellant
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Appellant(s) : Mr. Sandeep Kumar Maheshwari For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

31/08/2021

List this matter after four weeks, as prayed.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /12

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