Dashrath Singh S/O Ratan Singh vs The State Of Rajasthan
2021 Latest Caselaw 4141 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             12211/2021

                                    Dashrath Singh S/o Ratan Singh
                                                                                                        ----Petitioner
                                                                         Versus
                                    The State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Aniket Sharma For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

27/08/2021

List this matter after one week.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /14

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