M/S Ganga Dhar Agrawal vs Union Of India Through General ...
2021 Latest Caselaw 4102 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                    S.B. Arbitration Application No. 87/2019

                                    M/s Ganga Dhar Agrawal
                                                                                                        ----Petitioner
                                                                         Versus
                                    Union Of India Through General Manager
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Jatin Agarwal, Adv. For Respondent(s) : Mr. Shailesh Prakash Sharma, Adv.

HON'BLE THE CHIEF JUSTICE

Order

26/08/2021 Heard learned counsel for the respective parties.

Learned Counsel for the respondent-railway pointed out

a judgment of the Supreme Court passed in Civil Appeal

Nos.9486-9487 of 2019- Central Organisation for Railway

Electrification Vs. M/s. ECI-SPIC-SMO-MCML(JV) a Joint

Venture Company on 17.12.2019, copy of which has been

handed over to the learned counsel for the applicant in course of

the day.

List on 10.09.2021.

(INDRAJIT MAHANTY),CJ

N.Gandhi-Harshit/7

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