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Ramdhan S/O Gopal vs State Of Rajasthan
2021 Latest Caselaw 4033 Raj/2

Citation : 2021 Latest Caselaw 4033 Raj/2
Judgement Date : 25 August, 2021

Rajasthan High Court
Ramdhan S/O Gopal vs State Of Rajasthan on 25 August, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Criminal Appeal No. 972/2021

                                   Ramdhan S/o Gopal
                                                                                                        ----Appellant
                                                                        Versus
                                     State Of Rajasthan, Through P.P. and Anr.
                                                                                                     ----Respondents

For Appellant(s) : Mr. Syed Shahid Hasan For Complainant(s) : Mr. Rajesh Kala For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

25/08/2021

Time is sought on behalf of the counsel for the appellant.

List this matter after two weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /22

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