Meena Devi Wife Of Mahesh Chand ... vs Sharad Kumar Assistant Director
2021 Latest Caselaw 3989 Raj/2

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

       S.B. Criminal Revision Petition No. 451/2021

Meena Devi Wife Of Mahesh Chand Sharma
                                                                ----Petitioner
                                 Versus
Sharad Kumar Assistant Director,
                                                              ----Respondent

Connected With S.B. Criminal Revision Petition No. 95/2021 Lal Chand Morani S/o Late Nanak Ram Morari

----Petitioner Versus Sharad Kumar Assistant Director

----Respondent S.B. Criminal Revision Petition No. 119/2021 Kishan Lal Saini S/o Late Shri Ram Chander Saini

----Petitioner Versus Sharad Kumar

----Respondent S.B. Criminal Revision Petition No. 160/2021 Rajendra Prasad Saini S/o Puran Singh

----Petitioner Versus Sharad Kumar

----Respondent S.B. Criminal Revision Petition No. 357/2021 Sumer Chand Sharma S/o Ramgilal Sharma,

----Petitioner Versus Sharad Kumar,

----Respondent S.B. Criminal Revision Petition No. 358/2021 Radheyshyam Sharma Son Of Late Shri Prabhu Dayal Sharma,

----Petitioner Versus Sharad Kumar

----Respondent

(2 of 2) [CRLR-451/2021]

For Petitioner(s) : Mr. Mahaveer Kalwa Mr. Swadeep Singh Hora Mr. Rajesh Goswami Mr. Arvind Sharma Mr. Anil Kumar Upman For Respondent(s) : Mr. Anand Sharma

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

25/08/2021

List these matters after one week.

Till then interim order, if any, shall continue.

(PANKAJ BHANDARI),J

ARTI SHARMA /135-140

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