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Jitendra Rathore S/O Shri Bhawani ... vs The State Of Rajasthan
2021 Latest Caselaw 3977 Raj/2

Citation : 2021 Latest Caselaw 3977 Raj/2
Judgement Date : 25 August, 2021

Rajasthan High Court
Jitendra Rathore S/O Shri Bhawani ... vs The State Of Rajasthan on 25 August, 2021
Bench: Indrajit Mahanty, Satish Kumar Sharma
      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR
             D.B. Special Appeal Writ No. 682/2020

Jitendra Rathore S/o Shri Bhawani Singh Rathore
                                                                  ----Appellant
                                     Versus
The State Of Rajasthan
                                                                ----Respondent

Connected With

1. D.B. Special Appeal Writ No. 671/2020

2. D.B. Special Appeal Writ No. 681/2020

3. D.B. Special Appeal Writ No. 695/2020

4. D.B. Special Appeal Writ No. 697/2020

5. D.B. Special Appeal Writ No. 698/2020

6. D.B. Special Appeal Writ No. 700/2020

7. D.B. Special Appeal Writ No. 702/2020

8. D.B. Special Appeal Writ No. 726/2020

9. D.B. Special Appeal Writ No. 728/2020

10. D.B. Special Appeal Writ No. 731/2020

11. D.B. Special Appeal Writ No. 757/2020

12. D.B. Special Appeal Writ No. 768/2020

13. D.B. Special Appeal Writ No. 779/2020

14. D.B. Special Appeal Writ No. 785/2020

15. D.B. Special Appeal Writ No. 788/2020

16. D.B. Special Appeal Writ No. 798/2020

17. D.B. Special Appeal Writ No. 811/2020

18. D.B. Special Appeal Writ No. 830/2020

19. D.B. Special Appeal Writ No. 838/2020

20. D.B. Special Appeal Writ No. 852/2020

21. D.B. Special Appeal Writ No. 879/2020

22. D.B. Special Appeal Writ No. 144/2021

23. D.B. Special Appeal Writ No. 797/2020

For Appellant(s) : Mr. Vigyan Shah with Mr. Akshit Gupta & Mr. Harendra Neel Mr. Poonam Chand Sharma Mr. R.P. Saini Mr. Hanuman Choudhary with Mr. Tarun Choudhary Mr. S.L. Sharma Mr. Padam Singh Gurjar Mr. Arvind Kumar Arora For Respondent(s) : Mr. M.F. Baig with Mr. Govind Gupta Dr. V.B. Sharma, AAG with Mr. Prakhar Gupta through VC

HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SATISH KUMAR SHARMA

(2 of 2) [SAW-682/2020]

Order

25/08/2021

Arguments heard and concluded.

Judgment reserved.

(SATISH KUMAR SHARMA),J (INDRAJIT MAHANTY),CJ

HARSHIT PAREEK/SAHIL/4-26, S-1

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