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Ram [email protected] S/O Shri ... vs State Of Rajasthan
2021 Latest Caselaw 3907 Raj/2

Citation : 2021 Latest Caselaw 3907 Raj/2
Judgement Date : 19 August, 2021

Rajasthan High Court
Ram [email protected] S/O Shri ... vs State Of Rajasthan on 19 August, 2021
Bench: Pankaj Bhandari
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR
                                      S.B. Criminal Misc. Suspension of Sentence Application
                                                                   No.53/2021
                                                                           IN

                                                    S.B. Criminal Appeal No. 3029/2019

                                   Ram [email protected] S/o Shri Kushalchand Balai, Aged About 34
                                   Years,     R/o     Purohitan        Mohalla,        Pachar,       Police   Station
                                   Dantaramgarh, District Sikar (Raj.) (At Present Confined In
                                   Central Jail Bikaner)
                                                                                                        ----Appellant
                                                                        Versus
                                   State Of Rajasthan, Through P.p.
                                                                                                     ----Respondent

For Appellant(s) : Mr. Vijay Poonia For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

19/08/2021

Counsel for the applicant does not want to press the

application for suspension of sentence.

Accordingly, Application for Suspension of Sentence is

dismissed as withdrawn.

(PANKAJ BHANDARI),J

ARTI SHARMA /8

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