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Mb Power (Madhya Pradesh) Limited vs State Of Rajasthan
2021 Latest Caselaw 3900 Raj/2

Citation : 2021 Latest Caselaw 3900 Raj/2
Judgement Date : 19 August, 2021

Rajasthan High Court
Mb Power (Madhya Pradesh) Limited vs State Of Rajasthan on 19 August, 2021
Bench: Indrajit Mahanty, Satish Kumar Sharma
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                      D.B. Civil Writ Petition No. 14815/2020
                                   MB Power (Madhya Pradesh) Limited
                                                                                                         ----Petitioner
                                                                          Versus
                                   State Of Rajasthan
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Vikram Nankani, Sr. Adv. assisted by Mr. Y.V. Nandwana Mr. Hemant Sahay Mr. Nitish Gupta Ms. Molshree Bhatnagar Mr. Prem Chand Sharma Mr. Dilip Bhagtani Mr. Sarthak Sachdev through VC For Respondent(s) : Mr. M.S. Singhvi, AG assisted by Mr. Siddhant Jain & Mr. Darsh Pareek for respondent

Mr. Bipin Gupta through VC for

Mr. Ravi Kishore with Mr. Guntur Pramod Kumar & Mr. Prakhar Gupta for respondent No.7 Mr. Sameer Sharma for respondent No.9 Mr. Sahir Hussain through VC for respondent No.10

HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SATISH KUMAR SHARMA Order 19/08/2021

Heard learned counsels representing all parties. Hearing closed. Judgment reserved. Some parties have already filed their written note of submissions. Those who have not filed or who want to supplement the note already filed, are at liberty to do so but the same must be filed before the Court Master of this Court during the court hours by 23.08.2021.

(SATISH KUMAR SHARMA),J (INDRAJIT MAHANTY),CJ JKP/HARSHIT/S-25

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