Bajrang Singh S/O Mool Singh vs Union Of India
2021 Latest Caselaw 3893 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                             7046/2021

                                    Bajrang Singh S/o Mool Singh
                                                                                                         ----Petitioner
                                                                          Versus
                                    Union Of India
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Sankalp Todi for Mr. Rahul Sharma For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

18/08/2021

List this matter after two weeks, as prayed.

(PANKAJ BHANDARI),J

Nikhil Kr. Yadav / 23

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