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Rustam Shah @ Rustam Ali S/O Shri ... vs State Of Rajasthan
2021 Latest Caselaw 3892 Raj/2

Citation : 2021 Latest Caselaw 3892 Raj/2
Judgement Date : 18 August, 2021

Rajasthan High Court
Rustam Shah @ Rustam Ali S/O Shri ... vs State Of Rajasthan on 18 August, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Criminal Appeal No. 1227/2021

                                    Rustam Shah @ Rustam Ali S/o Shri Gafur Shah
                                                                                                        ----Appellant
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Appellant(s) : Mr. Vinay Pal Yadav For Respondent(s) : Mr. Prashant Sharma, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

18/08/2021

Call for the record.

List after as soon as the record has been received.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /70

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