Hemraj Saini S/O Late Shri ... vs State Of Rajasthan
2021 Latest Caselaw 3841 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                   D.B. Habeas Corpus Petition No. 225/2021

                                    Hemraj Saini S/o Late Shri Premchand Saini, Aged About 24
                                    Years, Resident Of Duni, District Tonk, Rajasthan.
                                                                                                         ----Petitioner
                                                                         Versus
                                    1.       State Of Rajasthan, Through District Commissioner Police,
                                             Jaipur, Rajasthan.
                                    2.       Superintendent Of Police, Tonk, Rajasthan.
                                    3.       Sonu Saini S/o Benilal, Resident Of Bheemganj, Police
                                             Station Hindoli, District Bundi, Rajasthan.
                                                                                                      ----Respondents

For Petitioner(s) : None present For Respondent(s) : Ms. Alka Bhatnagar, AGA

HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE RAMESHWAR VYAS

Judgment

17/08/2021

The petitioner has not deposited peremptory cost in

compliance of the order dated 10.08.2021. Thus, the instant

habeas corpus petition is dismissed for want of prosecution.

(RAMESHWAR VYAS),J (SANDEEP MEHTA),J

36/-Devesh/-

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