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Badri Prasad Son Of Lalji Ram Meena vs State Of Rajasthan
2021 Latest Caselaw 3838 Raj/2

Citation : 2021 Latest Caselaw 3838 Raj/2
Judgement Date : 17 August, 2021

Rajasthan High Court
Badri Prasad Son Of Lalji Ram Meena vs State Of Rajasthan on 17 August, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Criminal Appeal No. 732/2021

                                   Badri Prasad Son Of Lalji Ram Meena
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Appellant(s) : Mr. Kishan Swami Vishvesh Gupta For Respondent(s) : Mr. Imran Khan, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

17/08/2021

Call for the record.

List this matter as soon as the record is received.

(PANKAJ BHANDARI),J

ARTI SHARMA /19

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