Rohit Tiwari S/O Shri Uma Shankar ... vs The State Of Rajasthan
2021 Latest Caselaw 3799 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                            11822/2021

                                    Rohit Tiwari S/o Shri Uma Shankar Tiwari
                                                                                                        ----Petitioner
                                                                         Versus
                                    The State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Sankalp Todi for Mr. Rajneesh Gupta For Complainant(s) : Mr. Surendra Singh For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

16/08/2021

List after one week, as prayed.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /31

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