Raghuveer, Son Of Shri Narsi Lal vs Radheyshyam, Son Of Shri Kanhaiya ...
2021 Latest Caselaw 3566 Raj/2

Citation : 2021 Latest Caselaw 3566 Raj/2
Judgement Date : 11 August, 2021

Rajasthan High Court

Raghuveer, Son Of Shri Narsi Lal vs Radheyshyam, Son Of Shri Kanhaiya ... on 11 August, 2021

Bench: Sanjeev Prakash Sharma

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 18804/2019

                                   Raghuveer, Son Of Shri Narsi Lal
                                                                                                         ----Petitioner
                                                                          Versus
                                   Radheyshyam, Son Of Shri Kanhaiya Lal
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Amit Kumar Dhawan For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

11/08/2021

List this case again on 23.08.2021.

Interim order, if any, to continue.

(SANJEEV PRAKASH SHARMA),J

SAURABH YADAV /670/50

Download the LatestLaws.com Mobile App