Vamitasingh, Special Judge, ... vs Chena Ram Choudhary
2021 Latest Caselaw 13173 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Criminal Contempt Petition No. 1/2021

Vamitasingh, Special Judge, Sc/st Court, Barmer, Special Judge, Sc/st Court, Barmer.

----Petitioner Versus Chena Ram Choudhary, Advocate Court Premises, Barmer.

                                                                                                   ----Respondent


                                   For Petitioner(s)        :     Mr. Sandeep Shah, AAG
                                   For Respondent(s)        :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

26/08/2021

Learned counsel Mr. Sandeep Shah, AAG seeks two days'

time to furnish correct address of the respondent/contemnor. Time

prayed for is granted.

List on 03.09.2021.

(VINIT KUMAR MATHUR),J (VIJAY BISHNOI),J

Surabhii/20-

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