Citation : 2021 Latest Caselaw 13122 Raj
Judgement Date : 25 August, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Civil Writ Petition No. 601/2021
Ms. Bhuvneshwari
----Petitioner Versus The Registrar Of Education
----Respondent
For Petitioner(s) : Mr. Khet Singh Rajpurohit. For Respondent(s) : Mr. Gajendra Singh Chouhan.
HON'BLE MR. JUSTICE MANOJ KUMAR GARG
Judgment / Order
25/08/2021 The matter comes up on an application at the instance of the petitioner seeking permission to appear in the examination of DL. EL.ED, which is going to be commenced from 2nd September, 2021.
Learned counsel for the respondent opposed the prayer made by the petitioner in the application.
For the reasons mentioned in the application, the application is allowed.
The respondents are directed to permit the petitioner to appear in the examination of DL.EL.ED which is going to be commenced from 2nd September, 2021. The result of the said exam of the petitioner shall not be declared without prior permission of this Court.
List this matter after four weeks, as prayed.
(MANOJ KUMAR GARG),J
267-prashant/-
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