Lucky Jangid vs Nuclear Power Corporation Of ...
2021 Latest Caselaw 13063 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 377/2021

Lucky Jangid

----Appellant Versus Nuclear Power Corporation Of India Limited (A Government Of India Enterprise)

----Respondent

For Appellant(s) : Mr. Aditya Jain For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

24/08/2021

Issue notice. Issue notice of stay petition as well, returnable

within three weeks and be given 'dasti' to learned counsel for the

appellant.

(VINIT KUMAR MATHUR),J (VIJAY BISHNOI),J

Surabhii/8-

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