Joshnath vs State Of Rajasthan
2021 Latest Caselaw 13047 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Writ Petition No. 451/2021

Joshnath

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Kaluram Bhati For Respondent(s) : Mr. Farzand Ali, G.A.-cum-AAG Mr. Abhishek Purohit

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

24/08/2021

Copy of the writ petition be supplied to Mr. Farzand Ali, AAG,

who may file reply within a period of two weeks.

List after two weeks.

(VINIT KUMAR MATHUR),J (VIJAY BISHNOI),J

Surabhii/23-

Powered by TCPDF (www.tcpdf.org)