Manaram vs Purushottam
2021 Latest Caselaw 12971 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 10120/2021

Manaram

----Petitioner Versus Purushottam & Ors.

----Respondents

For Petitioner(s) : Mr. Trilok Joshi

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

18/08/2021

Issue notice. Issue notice of stay petition as well,

returnable on 6th September, 2021 and be given 'dasti' to

learned counsel for the petitioner for service.

(VIJAY BISHNOI),J

26-msrathore/-

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