Jagdish Singh vs The State Of Rajasthan
2021 Latest Caselaw 12969 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 10974/2021

Jagdish Singh & Ors.

----Petitioners Versus The State Of Rajasthan & Ors.

----Respondents

For Petitioner(s) : Mr. Aakash Kukkar

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

18/08/2021

Issue notice. Issue notice of stay petition as well,

returnable within three weeks and be given 'dasti' to

learned counsel for the petitioners for service.

(VIJAY BISHNOI),J

49-msrathore/-

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