Subhash Chaturvedi vs State And Ors
2021 Latest Caselaw 12966 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 894/2017

Subhash Chaturvedi

----Petitioner Versus State And Ors

----Respondent

For Petitioner(s) : Mr Narendra Rajpurohit For Respondent(s) : Mr S.S. Rajpurohit

HON'BLE MR. JUSTICE GOVERDHAN BARDHAR

Judgment / Order

18/08/2021

Issue fresh notices for the unserved respondents, returnable

within eight weeks.

(GOVERDHAN BARDHAR),J

13-MMA/-

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