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Banwari Lal vs State
2021 Latest Caselaw 12964 Raj

Citation : 2021 Latest Caselaw 12964 Raj
Judgement Date : 18 August, 2021

Rajasthan High Court - Jodhpur
Banwari Lal vs State on 18 August, 2021
Bench: Goverdhan Bardhar

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 602/2010

Banwari Lal

----Appellant Versus State

----Respondent Connected With S.B. Criminal Misc(Pet.) No. 3581/2021 State

----Appellant Versus Banwari Lal

----Respondent

For Appellant(s) : Mr R.S. Gill For Respondent(s) : Mr R.S.S Rajpurohit Public Prosecutor

HON'BLE MR. JUSTICE GOVERDHAN BARDHAR

Judgment / Order

18/08/2021

Let receipt of standing warrant be awaited for further four

weeks.

(GOVERDHAN BARDHAR),J

6-7 MMA/-

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