M/S Riddhi Siddhi Associtates vs State Of Rajasthan
2021 Latest Caselaw 12953 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 7215/2021

M/s Riddhi Siddhi Associtates

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Ms. Madhu Khatri For Respondent(s) : Mr. Sandeep Shah, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

18/08/2021

List on 07.09.2021.

Interim order, if any, to continue till the next date of hearing.

(VIJAY BISHNOI),J

137-mohit/-

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