City Private Industrial Training ... vs State Of Rajasthan
2021 Latest Caselaw 12925 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 11000/2021

City Private Industrial Training Institute, F-59, Riico Industrial Area, Near Bayer House, Karauli, Rajasthan Under Maa Savitri Shiksha Nikitan Samiti, Krishan Colony, Bayana Mor, Hindauncity, District Karauli Through Its Secretary Mukesh Kumar Meena S/o Girdhari Lal Meena, Aged About 38 Years, R/o Village Post Gavda Meena, Tehsil Hindaun City, District Karauli, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Technical Education, State Of Rajasthan, Jaipur.

2. Director, Technical Education, Rajasthan, W-6, Residency Road, Jodhpur 342001

3. Assistant Director, Training, Technical Education, Rajasthan, W-6, Residency Road, Jodhpur 342001

4. Directorate General Of Training, Dgt, Ministry Of Skill Development And Entrepreneurship, 1St Floor, Cirtes Building, Pusa (Beside Iti Pusa), New Delhi, Delhi- 110012.

----Respondents

For Petitioner(s) : Ms. Swati Shekhar For Respondent(s) : Mr. Manish Vyas, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

18/08/2021

Issue notice. Issue notice of stay application also.

Mr. Manish Vyas, AAG is directed to accept notice on

behalf of all the respondents.

Meanwhile, the respondents are restrained to insist

for renewal of bank guarantee from the petitioner-

(2 of 2) [CW-11000/2021]

institution and further they are restrained to take any

action against it.

Connect with SBCWP Nos.13310/2020 and

12345/2020.

(VIJAY BISHNOI),J

59-msrathore/-

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