Medical Health Care And Rural ... vs State Of Rajasthan
2021 Latest Caselaw 12924 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 10911/2021

Medical Health Care And Rural Development Sansthan, (Deep Nursing And Paramedical School), Khasra No.432/i, Tara Nagar D. Khirni Phatak Jhotwara, Jaipur, Rajasthan, Through Its Secretary, Dr. Anil Gupta S/o Late D.k. Gupta, Aged About 62 Years.

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Medical And Health Department, Secretariat, Jaipur, Rajasthan.

2. Rajasthan Para-Medical Council, Through The Registrar, C-

7 (A) Sultan House, Sjs Highway, Bani Park, Jaipur, Rajasthan.

3. Para Medical College Sansthan, Through The Secretary Bihs, Manaksar, Hanumangarh, Rajasthan.

----Respondents

For Petitioner(s) : Mr. Ankur Mathur

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

18/08/2021

The only prayer in the present petition is to re-

inspect the petitioner-Institute and pass appropriate

orders for granting permission to establish Paramedical

College for (Diploma in Medical Laboratory Technology &

Diploma in X-Ray/Radiation Technology course) for 40

seats.

In view of the limited prayer, this Court deems it

proper to dispose of the writ petition with direction to the

(2 of 2) [CW-10911/2021]

respondents to inspect the petitioner-Institute after the

requisite formalities are completed by the petitioner, and

pass appropriate order preferably within a period of three

months from today strictly in accordance with law, if the

Covid-19 situation improves.

Ordered accordingly.

Stay petition also stands disposed of.

(VIJAY BISHNOI),J

32-msrathore/-

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