Sorabh Private Industrial ... vs State Of Rajasthan
2021 Latest Caselaw 12922 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 10923/2021

Sorabh Private Industrial Training Institute, Village/post - Kheda, Tehsil - Hindaun City, District Karauli, Rajasthan Under Rajasthan Delhi Education Society, Krishna Colony, Bayana Mor, Hindaun City, Karauli Through Its Secretary Mahesh Singh Beniwal S/o Sh. Vijay Singh Beniwal, Aged About 42 Years, R/o S-57, Raj Ogan, Nri Colony, Pratap Nagar, Jaipur, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Technical Education, State Of Rajasthan, Jaipur.

2. Director, Technical Education, Rajasthan, W-6, Residency Road, Jodhpur-342001.

3. Assistant Director, Training, Technical Education, Rajasthan, W-6, Residency Road, Jodhpur-342001.

4. Directorate General Of Training, (Dgt, Ministry Of Skill Development And Entrepreneurship, 1St Floor, Cirtes Building, Pusa (Beside Iti Pusa), New Delhi, Delhi- 110012.

----Respondents

For Petitioner(s) : Ms. Swati Shekhar For Respondent(s) : Mr. Manish Vyas, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

18/08/2021

Issue notice. Issue notice of stay application also.

Mr. Manish Vyas, AAG is directed to accept notice on

behalf of all the respondents.

Meanwhile, the respondents are restrained to insist

for renewal of bank guarantee from the petitioner-

(2 of 2) [CW-10923/2021]

institution and further they are restrained to take any

action against it.

Connect with SBCWP Nos.13310/2020 and

12345/2020.

(VIJAY BISHNOI),J

37-msrathore/-

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