Baljinder Singh vs Lrs Of Santa Singh
2021 Latest Caselaw 12830 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6255/2021

Baljinder Singh

----Petitioner Versus Lrs Of Santa Singh

----Respondent

For Petitioner(s) : Mr. Sushil Bishnoi For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

16/08/2021

The application (01/21) seeking preponment of the

date is considered and disposed of.

List on 1.9.2021.

(VIJAY BISHNOI),J

233-msrathore/-

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