Shree Rajasthan Syntex Ltd vs Nuruddin
2021 Latest Caselaw 12804 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR

S.B. Civil Writ Petition No. 19003/2018

Shree Rajasthan Syntex Ltd., Having Its Registered Office At S.r.s.l. House, Post Box No. 209, N.h. 8, Pulla- Bhuwana Marg, Udaipur- 313004, Rajasthan And Factory Works- Village Patapura, Udaipur Simalwara Road, Dungarpur, Rajasthan, Through Its Vice President (P, A And Ir) Shri Suresh Chandra Joshi S/o Nand Lal Joshi, Aged About 57 Years, R/o Srsl Staff Colony, Simalwara Road, Dungarpur (Rajasthan).

----Petitioner Versus

1. Nuruddin S/o Haidera Ali Bohra Khandwala, R/o Nazampura, Dungarpur (Raj.).

2. Fakruddin S/o Haider Ali Bohra Khandwala,, R/o Nazampura, Dungarpur (Raj.).

3. Sharad Joshi S/o Mohan Lal Joshi,, By Caste Brahman, R/o Nawalshyam, Presently Residing At Gurukul Institute, Dungarpur (Raj.).

4. Satish Joshi S/o Mohan Lal Joshi,, By Caste Brahman, R/o Nawalshyam, Presently Residing At Gurukul Institute, Dugarpur (Raj.).

5. Bharat Joshi S/o Mohan Lal Joshi,, By Caste Brahman, R/o Nawalshyam, Presently Residing At Gurukul Institute, Dungarpur (Raj.).

                                                               ----Respondents




                                                                            (2 of 2)                  [CW-19003/2018]




                                   For Petitioner(s)        :     Mr. Pankaj Kumar Bohra
                                   For Respondent(s)        :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

16/08/2021

The application (01/21) seeking withdrawal of the

writ petition is considered and allowed.

Accordingly, this writ petition is dismissed as

withdrawn.

(VIJAY BISHNOI),J

71-msrathore/-

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