Lotaram vs Ganeshram
2021 Latest Caselaw 12697 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 736/2021

Lotaram

----Appellant Versus Ganeshram

----Respondent

For Appellant(s) : Mr. Nimbaram Chaudhary For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

12/08/2021

Learned counsel for the appellant has submitted that Mr.

Kailash Choudhary is appearing on behalf of respondent as

caveator.

List this matter on 16.08.2021 after showing name of Mr.

Kailash Choudhary as counsel for the respondent in the cause list.

(VIJAY BISHNOI),J

27-mohit/-

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