Narayan Lal vs State
2021 Latest Caselaw 12693 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 1558/2020

Narayan Lal S/o Shri Pakaji, Aged About 60 Years, By Caste Choudhary, R/o Khinwada, Tehsil Desuri, District Pali.

----Petitioner Versus

1. State, Through P.p.

2. Poona Ram S/o Ramaji, By Caste Sirvi Choudhari, R/o Khinwada, Tehsil Desuri, District Pali.

----Respondents

For Petitioner(s) : Mr. Surendra Surana For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE SANDEEP MEHTA

Judgment

12/08/2021

Learned counsel Shri Surana does not press the instant misc.

petition which is dismissed as such. The stay application is also

dismissed.

(SANDEEP MEHTA),J 15-Sudhir Asopa/-

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