Smt. Laxmi Devi vs State Of Rajasthan
2021 Latest Caselaw 12689 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 12639/2020

Smt. Laxmi Devi

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Dinesh Kumar Singh (through VC) For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

12/08/2021

Issue notice, returnable within eight weeks.

(VIJAY BISHNOI),J

Surabhii/55-

Powered by TCPDF (www.tcpdf.org)