Ladu Singh vs State
2021 Latest Caselaw 12665 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 3496/2019

Ladu Singh S/o Mohabbat Singh, Aged About 61 Years, Bhumaliya, Tehsil Jaitaran, District Pali, Rajasthan

----Petitioner Versus

1. State, Through PP

2. Nathu Singh S/o Umed Singh, Dayalpura, Tehsil Jaitaran, District Pali

3. Dheem Singh S/o Ram Singh Rawat, Rawato Ki Dhani, Rampura, Ps Raas, Tehsil Jaitaran, District Pali

----Respondents

For Petitioner(s) : Mr. Naman Mohnot For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE SANDEEP MEHTA

Judgment

12/08/2021

Learned counsel Shri Mohnot submits that in the intervening

period while this misc. petition was pending, the trial court has

framed charges against the petitioner.

In this view of the matter, he does not press the instant

misc. petition. Accordingly, the same is dismissed as not pressed.

Needless to say that the petitioner shall be at liberty to raise all

his valid objections before the appropriate forum at appropriate

stage.

(SANDEEP MEHTA),J 1-Sudhir Asopa/-

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