Joyab Ali vs State And Anr
2021 Latest Caselaw 12522 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 260/2016

Joyab Ali

----Petitioner Versus State And Anr.

----Respondent

For Petitioner(s) : Mr Sanjay Mathur For Respondent(s) : Mr Anees Bhurat Public Prosecutor Mr Ankit Prakash Singh on behalf of Mr S.S. Sisodia

HON'BLE MR. JUSTICE GOVERDHAN BARDHAR

Judgment / Order

10/08/2021

Learned counsel for the petitioner states that he has filed the

custody certificate.

Office to check and place in the file appropriately.

List the matter on 18.08.2021, as prayed.

(GOVERDHAN BARDHAR),J

5-MMA/-

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