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Association Of Private Iti ... vs Union Of India
2021 Latest Caselaw 12494 Raj

Citation : 2021 Latest Caselaw 12494 Raj
Judgement Date : 10 August, 2021

Rajasthan High Court - Jodhpur
Association Of Private Iti ... vs Union Of India on 10 August, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 10216/2021

Association Of Private Iti Institutions, Having Registered Office At 44 Hem Marg, New Sanganer Road, Sodala, Jaipur Through Its President Arun Chauthary S/o Shri Bachchu Singh Chaudhary, Age 47 Years.

----Petitioner Versus

1. Union Of India, Through The Secretary, Ministry Of Skill Development And Entrepreneurship, New Delhi.

2. The Director General Of Training, Ministry Of Skill Development And Entrepreneurship, Employment Exchange Building, First Floor, Iari Complex Library Avenue Pusa Campus, New Delhi.

3. State Of Rajastan, Through The Secretary, Ministry Of Skill Development And Entrepreneurship, Government Of Rajasthan, Jaipur.

4. The Commissioner, Ministry Of Skill Development And Entrepreneurship, Government Of Rajasthan, Jaipur.

5. The Director (Training), Directorate Technical Education, Rajasthan, Jodhpur.

----Respondents

For Petitioner(s) : Mr. M.A. Siddiqui

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

10/08/2021

Issue notice. Issue notice of stay application also, returnable

on 21.08.2021 and be given 'dasti' to learned counsel for the

petitioner for service.

(VIJAY BISHNOI),J

47-mohit/-

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