Citation : 2021 Latest Caselaw 12489 Raj
Judgement Date : 10 August, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 10343/2021
Mahi Foundation Trust, (Mahi College Of Nursing College), Mandsor Road, Pratapgarh, Rajasthan, Through Its Managing Trustee Sunil Yadav S/o Late K.k. Yadav, Aged About 42 Years.
----Petitioner Versus
1. State Of Rajasthan, Through The Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through The Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Rajasthan University Of Health And Science, Through The Registrar, Kumbha Marg, Pratap Nagar, Jaipur, Rajasthan.
4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through The Secretary, Plot No.273, Subhash Nagar, Pal Road, Jodhpur Rajasthan.
----Respondents
For Petitioner(s) : Mr. Ankur Mathur (through VC)
Mr. Uttam Khan
For Respondent(s) :
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
10/08/2021
The only prayer in the present petition is to inspect the
petitioner-Institute and pass appropriate orders for granting
permission to establish Nursing College for B.Sc. (N) course.
In view of the limited prayer, this court deems it proper to
dispose of the writ petition with direction to the respondents to
inspect the petitioner-Institute after the requisite formalities are
completed by the petitioner, and pass appropriate order preferably
(2 of 2) [CW-10343/2021]
within a period of three months from today strictly in accordance
with law, if the Covid-19 situation improves.
Ordered accordingly.
Stay petition also stands disposed of.
(VIJAY BISHNOI),J
Surabhii/70-
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