Varsha Pareek vs State Of Rajasthan
2021 Latest Caselaw 12292 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 9205/2021 Varsha Pareek W/o Ashok Kumar Joshi D/o Vinod Pareek, Aged About 30 Years, R/o- Village Gogasar, Tehsil Ratangarh, Dist. Churu (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through Home Secretary, Government Of Rajasthan, Jaipur, Rajasthan.

2. The Superintendent Of Police, Churu, Rajasthan.

3. The Regional Passport Officer, Government Of India Ministry Of External Affairs, Regional Passport Office, J-14 Jhalana Industrial Area, Jhalana Dungri, Jaipur, Rajasthan.

4. The Ashok Kumar Joshi S/o Shri Bajrang Lal, Aged About 33 Years, R/o Vpo Punsisar, Tehsil Taranagar, Dist. Churu, Rajasthan.

----Respondents

For Petitioner(s) : Mr. Rajendra Singh Shekhawat

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/08/2021

Learned counsel for the petitioner wants to withdraw

this writ petition.

Hence, this writ petition is dismissed as withdrawn.

(VIJAY BISHNOI),J

ms rathore

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